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Onkar Singh S/O Shiv Nath Singh vs State Of U P Thr.Secy.Land ...
2016 Latest Caselaw 901 ALL

Citation : 2016 Latest Caselaw 901 ALL
Judgement Date : 17 March, 2016

Allahabad High Court
Onkar Singh S/O Shiv Nath Singh vs State Of U P Thr.Secy.Land ... on 17 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 4853 of 2011
 

 
Petitioner :- Onkar Singh S/O Shiv Nath Singh
 
Respondent :- State Of U P Thr.Secy.Land Development 2 Ors.
 
Counsel for Petitioner :- S S L Srivastava
 
Counsel for Respondent :- C.S.C.,Anurag Tripathi,Devendra Kumar
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the reported illness of Mr. Anurag Tripathi, learned counsel for opposite party.

List again.

Order Date :- 17.3.2016

Santosh/-

 

 

 
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