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Udai Singh vs State Of U.P. And 3 Others
2016 Latest Caselaw 894 ALL

Citation : 2016 Latest Caselaw 894 ALL
Judgement Date : 17 March, 2016

Allahabad High Court
Udai Singh vs State Of U.P. And 3 Others on 17 March, 2016
Bench: Tarun Agarwala, Vinod Kumar Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 8281 of 2016
 

 
Petitioner :- Udai Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Neeraj Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vinod Kumar Misra,J.

Case called out.  No one appears.

List in the next cause list.

Order Date :-17.3.2016

IB

(Vinod Kumar Misra,J)                         (Tarun Agarwala,J)

 

 

 
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