Citation : 2016 Latest Caselaw 893 ALL
Judgement Date : 17 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- WRIT - C No. - 8145 of 2016 Petitioner :- Bechu Rajbhar Respondent :- U.P.P.C.L. & 2 Others Counsel for Petitioner :- Sanjay Kumar Pandey Counsel for Respondent :- Mangla Prasad Rai,S.C. Hon'ble Tarun Agarwala,J.
Hon'ble Vinod Kumar Misra,J.
Case called out. No one appears.
List in the next cause list.
Order Date :-17.3.2016
IB
(Vinod Kumar Misra,J) (Tarun Agarwala,J)
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