Prayag Narain @ Prayag Narain ... vs State Of U.P.
2016 Latest Caselaw 88 ALL

Citation : 2016 Latest Caselaw 88 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Prayag Narain @ Prayag Narain ... vs State Of U.P. on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10266 of 2015
 

 
Applicant :- Prayag Narain @ Prayag Narain Shukla
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Krishana Kumar Singh,R.P.Misra
 
Counsel for Opposite Party :- Govt. Advocate,Shishir Pradhan
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed on behalf of applicant be taken on record.

Learned counsel for the complainant prays for and is granted further one week and no more time to file counter affidavit.

List thereafter.

Order Date :- 8.3.2016

Jitendra

Download the LatestLaws.com Mobile App