Shyam Kishore Gupta & 4 Others vs State Of U.P. & 4 Others
2016 Latest Caselaw 876 ALL

Citation : 2016 Latest Caselaw 876 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Shyam Kishore Gupta & 4 Others vs State Of U.P. & 4 Others on 17 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 2535 of 2016
 

 
Petitioner :- Shyam Kishore Gupta & 4 Others
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Ram Surat Saroj
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

As prayed, list in the next cause list.

Order Date :- 17.3.2016

Pravin

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