Gurbir Singh And Ors. vs State Of U.P. & Ors.
2016 Latest Caselaw 874 ALL

Citation : 2016 Latest Caselaw 874 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Gurbir Singh And Ors. vs State Of U.P. & Ors. on 17 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Civil Misc. Restoration Application No. 23847 of 2016
 
In
 
Case :- FIRST APPEAL No. - 672 of 2000
 
Appellant :- Gurbir Singh And Ors.
 
Respondent :- State Of U.P. & Ors.
 
Counsel for Appellant :- S.D.N. Singh,M.D. Singh Shekhar
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Issue notice to respondents by registered post A.D. as well as Courier as approved by Office Memorandum dated 15.12.2015 under Order V, Rule 9(3) C.P.C. returnable at an early date.

2. Steps be taken within a week.

Order Date :- 17.3.2016

Pravin

Download the LatestLaws.com Mobile App