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Ansar Ahmad vs Chandra Kesharwani & Another
2016 Latest Caselaw 859 ALL

Citation : 2016 Latest Caselaw 859 ALL
Judgement Date : 17 March, 2016

Allahabad High Court
Ansar Ahmad vs Chandra Kesharwani & Another on 17 March, 2016
Bench: Sudhir Agarwal, Rakesh Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 968 of 2010
 

 
Appellant :- Ansar Ahmad
 
Respondent :- Chandra Kesharwani & Another
 
Counsel for Appellant :- Abhineet Kumar Jaiswal,Pranav Kumar Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

Passed over for the day on account of illness of Sri Abhineet Kumar Jaiswal and Sri Pranav Kumar Srivastava learned counsels for appellant.

Order Date :- 17.3.2016

Pravin

 

 

 
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