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Shama Perveen & Others vs Mehdi Hassan & Others
2016 Latest Caselaw 857 ALL

Citation : 2016 Latest Caselaw 857 ALL
Judgement Date : 17 March, 2016

Allahabad High Court
Shama Perveen & Others vs Mehdi Hassan & Others on 17 March, 2016
Bench: Sudhir Agarwal, Rakesh Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Civil Misc. Delay Condonation Application No. 264805 of 2015
 
In
 
Case :- FIRST APPEAL FROM ORDER No. - 3397 of 2009
 
Appellant :- Shama Perveen & Others
 
Respondent :- Mehdi Hassan & Others
 
Counsel for Appellant :- G.P. Mishra
 
Counsel for Respondent :- Arun Kumar Shukla
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. This is an application seeking condonation of delay in filing restoration application.

2. Called in revised. None appeared to press it.

3. Dismissed for want of prosecution.

4. Sri Arun Kumar Shukla for respondents is present.

Order Date :- 17.3.2016

Pravin

Civil Misc. Restoration Application No. 264807 of 2015

In

Case :- FIRST APPEAL FROM ORDER No. - 3397 of 2009

Appellant :- Shama Perveen & Others

Respondent :- Mehdi Hassan & Others

Counsel for Appellant :- G.P. Mishra

Counsel for Respondent :- Arun Kumar Shukla

Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

The application, seeking condonation of delay in filing restoration application, having been dismissed vide order of date, this application, being barred by limitation, is also dismissed.

Order Date :- 17.3.2016

Pravin

 

 

 
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