Citation : 2016 Latest Caselaw 85 ALL
Judgement Date : 8 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10190 of 2015 Applicant :- Sipahi Lal @ Rajesh Opposite Party :- State Of U.P. Counsel for Applicant :- Manoj Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A. submits that counter affidavit is under preparation. He prays for and is granted one week and no more time to file counter affidavit.
List thereafter.
Order Date :- 8.3.2016
Jitendra
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