Union Of India Through The Min.Of ... vs Smt. Shakuntala Devi & Others
2016 Latest Caselaw 845 ALL

Citation : 2016 Latest Caselaw 845 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Union Of India Through The Min.Of ... vs Smt. Shakuntala Devi & Others on 17 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 56 of 2001
 

 
Appellant :- Union Of India Through The Min.Of Defence & Another
 
Respondent :- Smt. Shakuntala Devi & Others
 
Counsel for Appellant :- S.Kumar,S.N.Srivastava,Subodh Kumar
 
Counsel for Respondent :- Sudhir Agarwal,Vinod Swarup
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up on 28.03.2016 as unlisted.

Order Date :- 17.3.2016

Sanjeev

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