Citation : 2016 Latest Caselaw 844 ALL
Judgement Date : 17 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 1042 of 2015 Appellant :- Masjid Subhan Ganda And Another Respondent :- Sewa Ram Counsel for Appellant :- Shamim Ahmad,M.A. Qadeer Counsel for Respondent :- Ajay Singh Sengar,Anil Kumar Hon'ble Pramod Kumar Srivastava,J.
Put up on 29.03.2016 as unlisted.
Order Date :- 17.3.2016
Sanjeev
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