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Arun Tiwari @ Kallu vs State Of U.P.
2016 Latest Caselaw 839 ALL

Citation : 2016 Latest Caselaw 839 ALL
Judgement Date : 17 March, 2016

Allahabad High Court
Arun Tiwari @ Kallu vs State Of U.P. on 17 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4216 of 2015
 

 
Applicant :- Arun Tiwari @ Kallu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Naveen Kumar Pandey,Rajesh Kumar
 
Counsel for Opposite Party :- Govt.Advocate,Anil Kr. Pandey
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 17.3.2016

A.

 

 

 
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