C/M Shri Gyan Chandra Jain Vaidya ... vs State Of U.P. And 2 Others
2016 Latest Caselaw 832 ALL

Citation : 2016 Latest Caselaw 832 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

C/M Shri Gyan Chandra Jain Vaidya ... vs State Of U.P. And 2 Others on 17 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 12213 of 2016
 

 
Petitioner :- C/M Shri Gyan Chandra Jain Vaidya Inter College And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Uma Nath Pandey,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Lay before another bench of which, I am not a member after obtaining nomination from Hon'ble the Chief Justice/Hon'ble Senior Judge, if possible on 28.03.2016.

Order Date :- 17.3.2016

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