Smt. Shanti Devi & Another vs Smt. Mahadevi (Since Deceased) & ...
2016 Latest Caselaw 827 ALL

Citation : 2016 Latest Caselaw 827 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Smt. Shanti Devi & Another vs Smt. Mahadevi (Since Deceased) & ... on 17 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1093 of 2006
 

 
Appellant :- Smt. Shanti Devi & Another
 
Respondent :- Smt. Mahadevi (Since Deceased) & Others
 
Counsel for Appellant :- Pradeep Chandra
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up on 30.03.2016 as unlisted.

Order Date :- 17.3.2016

Sanjeev

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