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Harsh Gupta vs Vijay Kumar Shishya
2016 Latest Caselaw 826 ALL

Citation : 2016 Latest Caselaw 826 ALL
Judgement Date : 17 March, 2016

Allahabad High Court
Harsh Gupta vs Vijay Kumar Shishya on 17 March, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1174 of 1999
 

 
Appellant :- Harsh Gupta
 
Respondent :- Vijay Kumar Shishya
 
Counsel for Appellant :- G.N.Verma,Ashish Agrawal,G.N. Verma,J.P.S Chauhan,P K Dixit
 
Counsel for Respondent :- V.Byas Mishra,H.N.Singh,S.C. Verma
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 17.3.2016

Sanjeev

 

 

 
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