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Mahendra Dubey And 12 Others vs Dev Karan Dubey And Another
2016 Latest Caselaw 822 ALL

Citation : 2016 Latest Caselaw 822 ALL
Judgement Date : 17 March, 2016

Allahabad High Court
Mahendra Dubey And 12 Others vs Dev Karan Dubey And Another on 17 March, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 963 of 2015
 

 
Appellant :- Mahendra Dubey And 12 Others
 
Respondent :- Dev Karan Dubey And Another
 
Counsel for Appellant :- R.K. Upadhaya
 
Counsel for Respondent :- S.N. Pandey,Himanshu Pandey
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up on 28.03.2016 as unlisted.

Order Date :- 17.3.2016

Sanjeev

 

 

 
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