Mulayam Singh vs Natthu Singh
2016 Latest Caselaw 821 ALL

Citation : 2016 Latest Caselaw 821 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Mulayam Singh vs Natthu Singh on 17 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 175 of 2016
 

 
Appellant :- Mulayam Singh
 
Respondent :- Natthu Singh
 
Counsel for Appellant :- Ajendra Kumar
 
Counsel for Respondent :- Prem Sagar Gupta
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 17.3.2016

Sanjeev

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