Ambika Prasad Gupta ( Second Bail ) vs State Of U.P.
2016 Latest Caselaw 815 ALL

Citation : 2016 Latest Caselaw 815 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Ambika Prasad Gupta ( Second Bail ) vs State Of U.P. on 17 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11498 of 2015
 

 
Applicant :- Ambika Prasad Gupta ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jay Krishna Shukla,Rama Pati Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Ashwani Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 17.3.2016

Download the LatestLaws.com Mobile App