Lallu ( Third Bail ) vs State Of Up
2016 Latest Caselaw 800 ALL

Citation : 2016 Latest Caselaw 800 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Lallu ( Third Bail ) vs State Of Up on 17 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1581 of 2016
 

 
Applicant :- Lallu ( Third Bail )
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Satendra Singh Rana
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 17.3.2016

Jitendra

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