Santoshi And 2 Ors. vs Sher Bahadur And 12 Ors.
2016 Latest Caselaw 793 ALL

Citation : 2016 Latest Caselaw 793 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Santoshi And 2 Ors. vs Sher Bahadur And 12 Ors. on 17 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1127 of 2015
 

 
Appellant :- Santoshi And 2 Ors.
 
Respondent :- Sher Bahadur And 12 Ors.
 
Counsel for Appellant :- Dharmendra Kumar Tripathi
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up on 29.03.2016 as unlisted.

Order Date :- 17.3.2016

Sanjeev

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