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Neha Shukla And Another vs State Of U.P. And 3 Others
2016 Latest Caselaw 78 ALL

Citation : 2016 Latest Caselaw 78 ALL
Judgement Date : 8 March, 2016

Allahabad High Court
Neha Shukla And Another vs State Of U.P. And 3 Others on 8 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 
Case :- WRIT - A No. - 6381 of 2016
 
Petitioner :- Neha Shukla And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shantanu Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Vikram Bahadur Singh
 
Hon'ble Pradeep Kumar Singh Baghel,J.

Heard. 

The correction application no.77900 of 2016 is allowed.

The judgment/order dated  15.02.2016 will stand corrected as follows.

On page one in 5 line '60206' should be read as '60202'.

Order Date :- 8.3.2016

AU

 

 

 
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