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Kewal Shankar vs State Of U.P. Through Secy. Gram ...
2016 Latest Caselaw 777 ALL

Citation : 2016 Latest Caselaw 777 ALL
Judgement Date : 16 March, 2016

Allahabad High Court
Kewal Shankar vs State Of U.P. Through Secy. Gram ... on 16 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 5567 of 2012
 

 
Petitioner :- Kewal Shankar
 
Respondent :- State Of U.P. Through Secy. Gram Vikas Lko. & Ors.
 
Counsel for Petitioner :- Dinesh Pratap Singh
 
Counsel for Respondent :- C.S.C.,R.N.Gupta
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

Order Date :- 16.3.2016

Santosh/-

 

 

 
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