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M/S I.A. Construction And 2 Others vs Chief Secretary And 7 Others
2016 Latest Caselaw 771 ALL

Citation : 2016 Latest Caselaw 771 ALL
Judgement Date : 16 March, 2016

Allahabad High Court
M/S I.A. Construction And 2 Others vs Chief Secretary And 7 Others on 16 March, 2016
Bench: Tarun Agarwala, Vinod Kumar Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 8029 of 2016
 

 
Petitioner :- M/S I.A. Construction And 2 Others
 
Respondent :- Chief Secretary And 7 Others
 
Counsel for Petitioner :- Ranjeet Singh,Anil Kumar Singh,Gaurav Singh,Sanjeev Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vinod Kumar Misra,J.

Registry is directed to translate the writ petition in English and place it before the appropriate Court.

Order Date :- 16.3.2016

IB

(Vinod Kumar Misra,J)                        (Tarun Agarwala,J)

 

 

 
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