Satish Kumar vs State Of U.P. Through Prin. Secy. ...
2016 Latest Caselaw 770 ALL

Citation : 2016 Latest Caselaw 770 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Satish Kumar vs State Of U.P. Through Prin. Secy. ... on 16 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 8728 of 2011
 

 
Petitioner :- Satish Kumar
 
Respondent :- State Of U.P. Through Prin. Secy. Cooperative Lko. & Ors.
 
Counsel for Petitioner :- Lalit Kishore Tiwari,Kirti Kar Tripathi
 
Counsel for Respondent :- C.S.C.,Akhilesh Kumar Srivastava,Nadeem Murtaza,Rakesh Kumar,Sudeep Seth,Vinod Pandey
 

 
Hon'ble Ritu Raj Awasthi,J.

List this case on 06.04.2016. On that date, the record, as directed earlier, shall be produced.

Interim order, if any, shall continue till next date of listing.

Order Date :- 16.3.2016

Santosh/-

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