Citation : 2016 Latest Caselaw 768 ALL
Judgement Date : 16 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 65307 of 2015 Petitioner :- C/M Mahgaon Inter College Thru Its Manager And Another Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Niyaz Ahmad Khan Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Steps have been taken.
Office is directed to proceed accordingly.
Order Date :- 16.3.2016
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