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Smt. Usha Kumari Gupta vs State Of U.P.Thr.Secy.Of ...
2016 Latest Caselaw 765 ALL

Citation : 2016 Latest Caselaw 765 ALL
Judgement Date : 16 March, 2016

Allahabad High Court
Smt. Usha Kumari Gupta vs State Of U.P.Thr.Secy.Of ... on 16 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 6760 of 2013
 

 
Petitioner :- Smt. Usha Kumari Gupta
 
Respondent :- State Of U.P.Thr.Secy.Of Madhyamik Education U.P.Lko.& Ors.
 
Counsel for Petitioner :- Pt. S. Chandra
 
Counsel for Respondent :- C.S.C.,Santosh Shukla,Vinod Pandey
 

 
Hon'ble Ritu Raj Awasthi,J.

List revised.

None present for the opposite party.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

Order Date :- 16.3.2016

Santosh/-

 

 

 
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