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Heera Lal & Others vs Chhedi Lal & Others
2016 Latest Caselaw 762 ALL

Citation : 2016 Latest Caselaw 762 ALL
Judgement Date : 16 March, 2016

Allahabad High Court
Heera Lal & Others vs Chhedi Lal & Others on 16 March, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 746 of 2004
 

 
Appellant :- Heera Lal & Others
 
Respondent :- Chhedi Lal & Others
 
Counsel for Appellant :- Babu Ram Yadav,Murlidhar
 
Counsel for Respondent :- V.K.Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up tomorrow.

Order Date :- 16.3.2016

Sanjeev

 

 

 
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