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Vishnu Dev vs Hans Nath
2016 Latest Caselaw 742 ALL

Citation : 2016 Latest Caselaw 742 ALL
Judgement Date : 16 March, 2016

Allahabad High Court
Vishnu Dev vs Hans Nath on 16 March, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1599 of 1991
 

 
Appellant :- Vishnu Dev
 
Respondent :- Hans Nath
 
Counsel for Appellant :- S.N. Srivastava
 
Counsel for Respondent :- Sushil Kumar Srivastava
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties on disposal of restoration application no. 325637 of 2014 as well as application no. 325634 of 2014 filed for condonation of delay in moving restoration application.

Put up on 28.03.2016 for judgment/order.

Order Date :- 16.3.2016

Sanjeev

 

 

 
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