Shiv Ram & Others vs State Of U.P. &Another;
2016 Latest Caselaw 74 ALL

Citation : 2016 Latest Caselaw 74 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Shiv Ram & Others vs State Of U.P. &Another; on 8 March, 2016

Bench: Sudhir Agarwal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 264 of 2015
 

 
Appellant :- Shiv Ram & Others
 
Respondent :- State Of U.P. &Another
 
Counsel for Appellant :- Kr. R.C.Singh,B.B. Paul
 
Counsel for Respondent :- Ajit Singh Rana
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

Passed over for the day on account of illness of Sri B.B. Paul learned counsel for the appellants.

Order Date :- 8.3.2016

Pravin

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