Sri Anandi Lal Sharma vs Smt. Lalita Baghel And Anr.
2016 Latest Caselaw 738 ALL

Citation : 2016 Latest Caselaw 738 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Sri Anandi Lal Sharma vs Smt. Lalita Baghel And Anr. on 16 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 23 of 2015
 

 
Appellant :- Sri Anandi Lal Sharma
 
Respondent :- Smt. Lalita Baghel And Anr.
 
Counsel for Appellant :- S.K. Purwar
 
Counsel for Respondent :- Vishal Khandelwal
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 16.3.2016

Sanjeev

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