Ravi Yadav vs The State
2016 Latest Caselaw 722 ALL

Citation : 2016 Latest Caselaw 722 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Ravi Yadav vs The State on 16 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8468 of 2015
 

 
Applicant :- Ravi Yadav
 
Opposite Party :- The State
 
Counsel for Applicant :- Saurabh Chandra,Anil Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,Dinesh Upadhyaya
 

 
Hon'ble Bachchoo Lal,J.

Sri Dinesh Upadhyaya learned counsel for the complainant has sent illness slip. On the previous date he has also sent illness slip. The case is passed over for the day.

List in the next cause list as peremptorily.

It is made clear that no further adjourment shall be granted to the parties.

Order Date :- 16.3.2016

Jitendra

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