Raj Deo Sharma & Others vs Sunil Kumar Singh & Others
2016 Latest Caselaw 718 ALL

Citation : 2016 Latest Caselaw 718 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Raj Deo Sharma & Others vs Sunil Kumar Singh & Others on 16 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1560 of 2008
 

 
Appellant :- Raj Deo Sharma & Others
 
Respondent :- Sunil Kumar Singh & Others
 
Counsel for Appellant :- Vishnu Gupta
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Steps taken.

2. Office shall verify and proceed accordingly.

Order Date :- 16.3.2016

Pravin

Download the LatestLaws.com Mobile App