Citation : 2016 Latest Caselaw 710 ALL
Judgement Date : 16 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 716 of 2016 Applicant :- Anil Opposite Party :- The State Of U.P. Counsel for Applicant :- Bhagwati Prasad Nigam Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Counter affidavit filed on behalf of State be taken on record.
Learned counsel for the applicant prays for and is granted one week's time to file rejoinder affidavit.
List thereafter.
Order Date :- 16.3.2016
Jitendra
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