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Smt. Manju Yadav Thru Father Nanh ... vs State Of U.P.Thru Prin.Secy.Home ...
2016 Latest Caselaw 708 ALL

Citation : 2016 Latest Caselaw 708 ALL
Judgement Date : 16 March, 2016

Allahabad High Court
Smt. Manju Yadav Thru Father Nanh ... vs State Of U.P.Thru Prin.Secy.Home ... on 16 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 5743 of 2016
 

 
Petitioner :- Smt. Manju Yadav Thru Father Nanh Bachcha
 
Respondent :- State Of U.P.Thru Prin.Secy.Home Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Sudhir Kumar Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the petitioner, list on 11.4.2016.

Order Date :- 16.3.2016

A.

 

 

 
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