Dinesh vs The State Of U.P.
2016 Latest Caselaw 706 ALL

Citation : 2016 Latest Caselaw 706 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Dinesh vs The State Of U.P. on 16 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11429 of 2015
 

 
Applicant :- Dinesh
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Rajiva Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Perusal of record shows that the injuries of injured Ram Baksh and Rakesh were kept under observation and x-ray was advised but there is no x-ray report on record.

Learned A.G.A. prays for and is granted further two weeks' time to file supplementary counter affidavit annexing x-ray report, if any.

List on 18.04.2016.

Order Date :- 16.3.2016

Jitendra

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