Citation : 2016 Latest Caselaw 701 ALL
Judgement Date : 16 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 693 of 2016 Applicant :- Satnam Singh Opposite Party :- The State Counsel for Applicant :- Satendra Kumar (Singh),Abhishek Misra Counsel for Opposite Party :- Govt. Advocate,Jai Pal Singh Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list after two weeks.
Order Date :- 16.3.2016
Jitendra
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