Salauddin vs State Of U.P.
2016 Latest Caselaw 7 ALL

Citation : 2016 Latest Caselaw 7 ALL
Judgement Date : 4 March, 2016

Allahabad High Court

Salauddin vs State Of U.P. on 4 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 97 of 2001
 

 
Revisionist :- Salauddin
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- J.J. Munir
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri J.J. Munir learned counsel for the revisionist.

Order Date :- 4.3.2016

Pravin

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