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Mohd. Farooq vs State Of U.P.
2016 Latest Caselaw 698 ALL

Citation : 2016 Latest Caselaw 698 ALL
Judgement Date : 16 March, 2016

Allahabad High Court
Mohd. Farooq vs State Of U.P. on 16 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 498 of 2016
 

 
Applicant :- Mohd. Farooq
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dadu Ram Shukla (D.R. Shu,Alok Srivastava,Manoj Kumar Singh
 
Counsel for Opposite Party :- Govt. Adcocate
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed on behalf of applicant be taken on record.

On the request of learned counsel for the applicant, list after two weeks.

Order Date :- 16.3.2016

Jitendra

 

 

 
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