Citation : 2016 Latest Caselaw 678 ALL
Judgement Date : 16 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 11488 of 2015 Applicant :- Deepak Opposite Party :- State Of U.P. Counsel for Applicant :- Qazi Sabihur Rahman,Rajesh Mishra,Rakesh Kumar Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list in the next cause list.
Order Date :- 16.3.2016
Jitendra
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