Rupendra Pal Singh @ Ruby vs The State Of U.P.
2016 Latest Caselaw 67 ALL

Citation : 2016 Latest Caselaw 67 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Rupendra Pal Singh @ Ruby vs The State Of U.P. on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5103 of 2015
 

 
Applicant :- Rupendra Pal Singh @ Ruby
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Arun Sinha
 
Counsel for Opposite Party :- Govt.Advocate,Mayank Pandey
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder Affidavit filed on behalf of applicant be taken on record.

Learned counsel for the complainant prays for and is granted one week's time to file supplementary counter affidavit.

List thereafter.

Order Date :- 8.3.2016

Jitendra

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