Subodh Kumar vs State Of U.P. Thru' Collector ...
2016 Latest Caselaw 66 ALL

Citation : 2016 Latest Caselaw 66 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Subodh Kumar vs State Of U.P. Thru' Collector ... on 8 March, 2016

Bench: Sudhir Agarwal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 395 of 2008
 

 
Appellant :- Subodh Kumar
 
Respondent :- State Of U.P. Thru' Collector Bulandshahar & Others
 
Counsel for Appellant :- Nishant Mehrotra,C.S. Yadav,Pranjal Mehrotra,Subhash Chandra Yadav
 
Counsel for Respondent :- Nitin Yashrath,S.C.,Yasarth.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

As prayed by Sri P.N. Saxena learned Senior Counsel appearing on behalf of appellant list in the next cause list.

Order Date :- 8.3.2016

Pravin

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