Aftab Alam @ Achchhey Miyan vs State Of U.P.
2016 Latest Caselaw 65 ALL

Citation : 2016 Latest Caselaw 65 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Aftab Alam @ Achchhey Miyan vs State Of U.P. on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 324 of 2015
 

 
Applicant :- Aftab Alam @ Achchhey Miyan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Naresh Singh Chauhan,Narendra Gupta,Sumit K.Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed on behalf of applicant be taken on record.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 8.3.2016

Jitendra

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