Bela Sinha And 2 Others vs State Of U.P. And 4 Others
2016 Latest Caselaw 643 ALL

Citation : 2016 Latest Caselaw 643 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Bela Sinha And 2 Others vs State Of U.P. And 4 Others on 15 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 62494 of 2015
 

 
Petitioner :- Bela Sinha And 2 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Grijesh Tiwari,A.Khare
 
Counsel for Respondent :- C.S.C.,Awadh Behari Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Counter affidavit filed today is taken on record.

Learned counsel for the petitioner is granted a week's time to file rejoinder affidavit.

Put up this case on 06.04.2016 in the additional cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 15.3.2016

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