Rajendra Prasad Sharma vs The State Of U.P Thru Principal ...
2016 Latest Caselaw 632 ALL

Citation : 2016 Latest Caselaw 632 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Rajendra Prasad Sharma vs The State Of U.P Thru Principal ... on 15 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 1909 of 2012
 

 
Petitioner :- Rajendra Prasad Sharma
 
Respondent :- The State Of U.P Thru Principal Secy., Secondary Edu And Ors
 
Counsel for Petitioner :- Sharad Pathak
 
Counsel for Respondent :- C.S.C,A.M.Tripathi,Ajay Pratap Singh,H.G.S. Parihar,Onkar Pandey,Ramesh Pandey
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List in the next cause list.

Interim order, if any, shall continue till next date of listing.

Order Date :- 15.3.2016

Santosh/-

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