Citation : 2016 Latest Caselaw 63 ALL
Judgement Date : 8 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 6554 of 2014 Applicant :- Raghunath Opposite Party :- State Of U.P. Counsel for Applicant :- Brijendra Singh,Abdul Rafey Siddiqui,Ambuj Kumar Singh,Anupriya Yadav Counsel for Opposite Party :- Govt.Advocate,Karuna Shankar Misra Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list after 10 days.
Order Date :- 8.3.2016
Jitendra
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