Diksha Singh vs State Of U.P. And 8 Others
2016 Latest Caselaw 625 ALL

Citation : 2016 Latest Caselaw 625 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Diksha Singh vs State Of U.P. And 8 Others on 15 March, 2016

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5884 of 2016
 

 
Petitioner :- Diksha Singh
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- Satya Prakash Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

List on 29.3.2016 alongwith the record of Criminal Misc. Writ Petition No.1597 of 2016.

Order Date :- 15.3.2016

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