Vijay Singh And 8 Ors. vs State O U.P. Thru ...
2016 Latest Caselaw 621 ALL

Citation : 2016 Latest Caselaw 621 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Vijay Singh And 8 Ors. vs State O U.P. Thru ... on 15 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 4727 of 2014
 

 
Petitioner :- Vijay Singh And 8 Ors.
 
Respondent :- State O U.P. Thru Prin.Secy.Irrigation Deptt. Lucknow & Ors.
 
Counsel for Petitioner :- A.M. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

Order Date :- 15.3.2016

Santosh/-

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