Baba Sant Samajhdar Das vs Jagdeep Singh & Others
2016 Latest Caselaw 62 ALL

Citation : 2016 Latest Caselaw 62 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Baba Sant Samajhdar Das vs Jagdeep Singh & Others on 8 March, 2016

Bench: Sudhir Agarwal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 235 of 2015
 

 
Appellant :- Baba Sant Samajhdar Das
 
Respondent :- Jagdeep Singh & Others
 
Counsel for Appellant :- N.I. Jafri,A.N. Bhargava,Govind Krishna,Govind Saran,Jagdeep Singh,Pankaj Srivastava,R.K. Singh,R.K.Tewari,Rajesh Kr. Shukla,S.K. Tripathi,S.S. Srivastava
 
Counsel for Respondent :- Mohit Kumar Shukla,S.K. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

As requested on behalf of Sri A.N. Bhargava, appearing for appellant list in the next cause list.

Order Date :- 8.3.2016

Pravin

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