Jahur And Others vs State Of U.P. And Others
2016 Latest Caselaw 615 ALL

Citation : 2016 Latest Caselaw 615 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Jahur And Others vs State Of U.P. And Others on 15 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 303 of 2012
 

 
Appellant :- Jahur And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Ankur Tandon,Praveen Kumar Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 15.3.2016

Pravin

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