Raju @ Siraj Ahmad And Another vs State Of U.P.
2016 Latest Caselaw 61 ALL

Citation : 2016 Latest Caselaw 61 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Raju @ Siraj Ahmad And Another vs State Of U.P. on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1874 of 2014
 

 
Applicant :- Raju @ Siraj Ahmad And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anand Dubey,Mayank Pandey
 
Counsel for Opposite Party :- Govt.Advocate,Jaleel Ahmad,Pawan Shukla
 

 
Hon'ble Bachchoo Lal,J.

Call for progress report of trial from Sessions Judge concerned within a period of 15 days.

List thereafter.

Order Date :- 8.3.2016

Jitendra

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